Rajasthan High Court - Jaipur
Jyoti Choudhary D/O Late Shri Sompal ... vs State Of Rajasthan on 4 January, 2021
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Bail Cancellation Application No. 46/2019
Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Bail Cancellation Application No. 47/2019 Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Criminal Bail Cancellation Application No. 48/2019 Jyoti Choudhary D/o Late Shri Sompal Singh
----Petitioner Versus State Of Rajasthan
----Respondent For Complainant : Mr. Kapil Gupta, through VC Petitioner(s) For Accused : Mr. Vishal Pareek for Mr. Deepak Respondent(s) Chauhan, through VC : Mr. Parth Sharma for Mr. Sudhir Jain, through VC For State : Mr. Mangal Singh Saini, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 04/01/2021 List after two weeks, as prayed.
(PANKAJ BHANDARI),J NIKHIL KR. YADAV / 2-4 (Downloaded on 06/01/2021 at 08:48:51 PM) Powered by TCPDF (www.tcpdf.org)