Section 11(3) in The Indian Forest Service (Probation) Rules, 1968
(3)[ The provisions of sub-rules (1) and (2) shall not apply to probationers appointed to the Service in accordance with Rule 7-A of the Indian Forests Service (Recruitment) Rules, 1966.] [Inserted by D.P. Notification No. 7/31/69-AIS (IV), dated 16th April, 1970 (w.e.f. 2nd May, 1970).]
