Allahabad High Court
Ram Ashish Mani Tripathi vs State Of U.P. & Others on 27 January, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 49348 of 2009 Petitioner :- Ram Ashish Mani Tripathi Respondent :- State Of U.P. & Others Petitioner Counsel :- Ved Byas Mishra Respondent Counsel :- C.S.C. Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J avashree Tiwari.J. List in the next cause list. Order Date :- 27.1.2010 Monika