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Supreme Court - Daily Orders

Foundation For Organizational ... vs The All India Council For Technical ... on 5 October, 2016

Bench: Dipak Misra, Uday Umesh Lalit

      ITEM NO.2                                  COURT NO.4                       SECTION X

                                    S U P R E M E C O U R T O F                I N D I A
                                            RECORD OF PROCEEDINGS

                         I.A.NO.6/2016 in Writ Petition(s)(Civil)              No(s).      581/2016

      FOUNDATION FOR ORGANIZATIONAL RESEARCH AND EDUCATION
      "FORE SCHOOL OF MANAGEMENT" THR
      ITS DIRECTOR JITENDRA K. DAS                       Petitioner(s)

                                                          VERSUS

      AICTE                                                                          Respondent(s)

      (for modification of court's order dt.06.09.2016 and office report)

      Date : 05/10/2016 This application was called on for hearing today.

      CORAM :                 HON'BLE MR. JUSTICE DIPAK MISRA
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT

      For Petitioner(s)                    Mr. P. N. Ramalingam, AOR

      For Respondent(s)                    Mr. M. Shoeb Alam, AOR
                                           Mrs. Kanchan Kaur Dhodi, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

On 25.7.2016, this Court had directed for deposit of Rs.2,00,00,000/- (Rupees two crore only). Vide order dated 6.9.2016, it has been taken note of that the said amount has already been deposited. On that day, a direction was issued to deposit a further sum of Rs.2,00,00,000/- (Rupees two crore only) before the Registry of this Court.

Mr. Rakesh Khanna, learned senior counsel would submit that today is the last day for depositing the amount and he may be permitted to furnish a bank guarantee. Mr. Anil Soni, learned counsel for the AICTE opposed the same.

We are only inclined to extend the time for depositing the Signature Not Verified amount till 17.10.2016.

Digitally signed by GULSHAN KUMAR ARORA Date: 2016.10.08 12:20:01 IST Reason:

Call on the date fixed, i.e., 18.10.2016.

                         (Gulshan Kumar Arora)                                    (H.S. Parasher)
                             Court Master                                           Court Master