Punjab-Haryana High Court
State Of Haryana And Others vs Maan Singh And Others on 27 May, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 3047 OF 2011 (O & M)
(L.A.C. NO. 172 OF 2007)
State of Haryana and others
..............Appellants
Versus
Maan Singh and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. D. D. Gupta, Additional Advocate General, Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3010 of 2011, titled as State of Haryana and others Versus Krishan and others.
27.5.2011 (RAJESH BINDAL) aj JUDGE