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Union of India - Section

Section 76 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

76. Indian Fleet Auxiliaries and Vessels other than ships of war, on naval service allowed to wear the Indian Blue Ensign (Defaced).

(1)Vessels other than ships of War employed in Naval service by the Government whether belonging to or under charter to Government shall wear the Blue Ensign defaced by an anchor in horizontal position. The Anchor emblem shall be in yellow colour and be displayed in the centre of the fly. The dimension of the emblem shall not exceed that of a circle whose diameter is 13/30th of the width of the flag.
(2)The fly shall be half of the flag farthest away from the mast.