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Allahabad High Court

Smt. Nirmala Devi & Others vs Upper Commissioner Nagar Nigam & Others on 29 July, 2010

Author: Viiav Manohar Sahai

Bench: Viiav Manohar Sahai

Court No. - 9

Case :- WRIT - C No. - 27360 of 2008

Petitioner :- Smt. Nirmala Devi & Others

Respondent :- Upper Commissioner Nagar Nigam & Others

Petitioner Counsel :- A.B. Singh

Respondent Counsel :- Rajesh Kumar Pandey,P.C. Shukla,R.C. Shukla,Sc

Hon'ble Viiav Manohar Sahai.J.

Hon'ble Mrs. J avashree Tiwari.J. Rejoinder affidavit filed today is taken on the record. List before another Bench after obtaining nornination frorn Hon'ble the Chief Justice.

Order Date :- 29.7.2010 AKJ