Allahabad High Court
Smt. Nirmala Devi & Others vs Upper Commissioner Nagar Nigam & Others on 29 July, 2010
Author: Viiav Manohar Sahai
Bench: Viiav Manohar Sahai
Court No. - 9 Case :- WRIT - C No. - 27360 of 2008 Petitioner :- Smt. Nirmala Devi & Others Respondent :- Upper Commissioner Nagar Nigam & Others Petitioner Counsel :- A.B. Singh Respondent Counsel :- Rajesh Kumar Pandey,P.C. Shukla,R.C. Shukla,Sc Hon'ble Viiav Manohar Sahai.J.
Hon'ble Mrs. J avashree Tiwari.J. Rejoinder affidavit filed today is taken on the record. List before another Bench after obtaining nornination frorn Hon'ble the Chief Justice.
Order Date :- 29.7.2010 AKJ