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Union of India - Section

Section 8A in The Salary and Allowances Of Leaders of Opposition in Parliament Act, 1977

8A. [ Advance to Leader of Opposition for purchase of motor car. [Inserted by s.3, Act 7 of 1991 (w.e.f. 1-10-1991)]

There may be paid to a Leader of the Opposition, by way of a repayable advance, such sum of money as may be prescribed by rules made in this behalf by the Central Government for the purchase of a motor car in order that he may be able to discharge conveniently and efficiently the duties of his office.]