Section 3(a) in The Plastic Waste Management Rules, 2016
(a)"Act" means the Environment (Protection) Act, 1986 (29 of 1986);(ab)[ "alternate use" means use of a material for a purpose other than for which it was conceived, which is beneficial because it promotes resource efficiency;] [Inserted by Notification No. G.S.R. 285(E), dated 27.3.2018 (w.e.f. 18.3.2016).]
