Punjab-Haryana High Court
Union Of India vs Mam Chand on 2 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
-.-
RFA No. 3626 of 2007 (O&M)
Union of India ... Appellant.
Versus
Mam Chand ....Respondent.
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL. Present:- Mr. Deepak Sharma, Advocate, for the appellant.
None for the respondent.
Rajesh Bindal. (J) For orders see detailed reasons recorded in separate order of even date passed in RFA No. 4238 of 2006 titled as "Mrs. Avtar Sachdev & Ors Vs. Union Territory, Chandigarh."
April 2, 2009 (Rajesh Bindal) tripti Judge