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[Cites 0, Cited by 0] [Section 56(8)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(8)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Ventilation Shaft. - For ventilating the spaces for water closet and bath room if not opening on the front, side, rear and interior open spaces, shall open on to the ventilation shaft, the size of which shall not be less than the values given below :-