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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(3)With respect to the ballasting of cargo tanks, sufficient cargo tanks shall be crude oil washed prior to each ballast voyage so that, taking into account the tanker's trading pattern and expected weather conditions, ballast water shall be put only into cargo tanks which have been crude oil washed.