Lok Sabha Debates
Introduction And Passing Of The Carraige By Road Bill, 2007. on 10 September, 2007
> Title : Introduction and Passing of the Carraige by Road Bill, 2007.
MR. SPEAKER: Now, we shall take up item no. 15 A – Shri T.R. Baalu.
THE MINISTER OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS (SHRI T.R. BAALU): Sir, I beg to move:
“That the Bill to provide for the regulation of common carriers, limiting their liability and declaration of value of goods delivered to them to determine their liability for loss of, or damage to, such goods occasioned by the negligence or criminal acts of themselves, their servants or agents and for matters connected therewith or incidental thereto, as passed by Rajya Sabha, be taken into consideration.” MR. SPEAKER: The question is:
“That the Bill to provide for the regulation of common carriers, limiting their liability and declaration of value of goods delivered to them to determine their liability for loss of, or damage to, such goods occasioned by the negligence or criminal acts of themselves, their servants or agents and for matters connected therewith or incidental thereto, as passed by Rajya Sabha, be taken into consideration.” The motion was adopted.
… (Interruptions)
MR. SPEAKER: Now the House will take up clause-by-clause consideration of the Bill. The question is:
“That clauses 2 to 22 stand part of the Bill.” The motion was adopted.
Clauses 2 to 22 were added to the Bill.
Clause 1, the Enacting Formula and theLong Title were added to the Bill. … (Interruptions)
SHRI T.R. BAALU: I beg to move:
“That the Bill be passed.” MR. SPEAKER: The question is:
“That the Bill be passed.” The motion was adopted.
… (Interruptions)
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… (Interruptions)
MR. SPEAKER: Now, we shall take up item no. 17 – Shri C.K. Chandrappan. … (Interruptions)
SHRI C.K. CHANDRAPPAN (TRICHUR): Sir, I stand here to initiate the discussion regarding Civil Nuclear Energy Cooperation with the United States. … (Interruptions) श्री प्रभुनाथ सिंह (महाराजगंज, बिहार) : अध्यक्ष महोदय, यह क्या हो रहा है?ह्ल( व्यवधान) 16.02 hrs. (At this state, Shri Ashok Pradhan and some other hon. Members came and stood on the floor near the Table) MR. SPEAKER: The House stands adjourned to meet again at 5.00 p.m. 16.03 hrs. The Lok Sabha then adjourned till Seventeen of the Clock.
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17.00 hrs, The Lok Sabha re-assembled at Seventeen of the Clock.
(Mr. Speaker in the Chair)