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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(8)(a) in Telangana Panchayat Raj Act, 2018

(a)Sanitation: Solid and liquid waste management, safe disposal of garbage by converting it into compost; promotion of open defecation free village.