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Supreme Court - Daily Orders

Pharmacy Council Of India vs Rajeev College Of Pharmacy on 17 December, 2021

Bench: L. Nageswara Rao, B.R. Gavai

     ITEM NO.10                    Court 5 (Video Conferencing)            SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).19671/2021

     (Arising out of impugned final judgment and order dated 09-11-2021
     in WA No.746/2020 passed by the High Court Of Karnataka At
     Bengaluru)

     PHARMACY                 COUNCIL OF INDIA                           Petitioner(s)
                                                      VERSUS

     RAJEEV COLLEGE OF PHARMACY & ORS.                  Respondent(s)
     (IA No.155765/2021-INTERVENTION APPLICATION and IA No.155376/2021-
     PERMISSION TO FILE LENGTHY LIST OF DATES and IA No.155766/2021-
     APPROPRIATE ORDERS/DIRECTIONS )

     Date : 17-12-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE B.R. GAVAI

     For Petitioner(s)                  Mr.   Maninder Singh, Sr. Adv.
                                        Mr.   Zoheb Hossain, Adv.
                                        Mr.   Prabhas Bajaj, Adv.
                                        Mr.   Ajay Sabharwal, Adv.
                                        Ms.   Tulika Gupta, Adv.

     For Respondent(s)                  Mr.   K.V. Vishwanathan,Sr.Adv.
                                        Mr.   Pai Amit, AOR
                                        Mr.   Aditya Bhat, Adv.
                                        Mr.   Omkar Kambi, Adv.
                                        Mr.   Suraj Naik, Adv.
                                        Ms.   Pankhuri Bhardwaj, Adv.
                                        Mr.   Shashi Shekhar Kumar Prasad, Adv.

                                        Mr. Vinay Navare Sr. Adv.
                                        Mr. Samrat Krishnarao Shinde, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable in January, 2022.

Counter affidavit be filed in the meanwhile.

Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.12.17

Mr.Pai Amit, learned counsel accepts notice.

17:00:31 IST
Reason:




                         (B.Parvathi)                              (Anand Prakash)
                         Court Master                                Court Master