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[Cites 0, Cited by 3] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(w) in The Bihar Agricultural Produce Markets Act, 1960

(w)"trader" means a person ordinarily engaged in the business of buying and selling agricultural produce as a principal or as a duly authorised agent of one or more principals and includes a person ordinarily engaged in the business or processing of agricultural produce;