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State of Bihar - Section
Section 4 in Bihar Fire Service Rules, 1955
4.
The officers and men of the Service noted below shall have rank corresponding respectively to the rank of the officers and men of the State Police Force specified against each :-| (i) | State Fire Officer - | Deputy Superintendent of Police. |
| (ii) | Fire Station Officer - | Sub-Inspector of Police. |
| (iii) | Leading Firemen - | Havildar of the district Police Force. |
| (iv) | Firemen - | Constable of the district Police Force. |
| (v) | Driver - | Constable of the district Police Force. |