Section 124B in The Drugs and Cosmetics Rules, 1945
124B. [ Standards for patent or proprietary medicines. [Inserted by G.S.R. 665, dated 6.5.1977 (w.e.f. 28.5.1977).]
- The standards for patent or proprietary medicines shall be those laid down in Schedule V and such medicines shall also comply with the standards laid down in the Second Schedule to the Act.]
