Himachal Pradesh High Court
Mr. Anil Kumar & Anr vs . Nain Singh on 19 September, 2023
Author: Virender Singh
Bench: Virender Singh
Mr. Anil Kumar & anr Vs. Nain Singh RSA No. 211 of 2023 .
19.9.2023 Present: Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Amita Chandel, Advocate, for the appellants.
Notice be issued to the respondent, calling upon him, as to why the appeal be not admitted for hearing.
of Notice be issued to the respondent, on steps being taken within a week, returnable for 21.11.2023.
rt (Virender Singh) Judge September 19, 2023 (kalpana) ::: Downloaded on - 20/09/2023 20:36:04 :::CIS