Bombay High Court
Shoreline Hotel Private Limited vs The Commissioner Of Income ... on 10 September, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 332 OF 2016
Shoreline Hotel Private Limited ....Appellants
V/S
The Commissioner Of Income Tax-central-1 ....Respondent
Mr. Nitesh Joshi a/w Mr. Atul Karsandas Jasani for the appellant.
Mr. P.C.Chhotaray for the respondent.
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 10th September, 2018 P.C. :
Stand over to 11.09.2018 for \"Passing Orders\".
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