Bombay High Court
Adiwasi Halba Samaj Sammittee, ... vs The Collector, Ratnagiri And Others on 21 August, 2019
Bench: Sunil B. Shukre, S.M. Modak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8232 OF 2018
Adiwasi Halba Samaj Sammittee, Chandrapur ....Petitioner
Thr. Its Secretary, Manohar Dhakate
V/S
The Collector, Ratnagiri And Others ....Respondent
Anil A. Dhawas Mrs. Shital A. Dhawas Shrikant B. Bawanthade For Petitioner Copy Served To G.p. For R-1 To 4 Pradeep Shravan Wathore For Respondent CORAM : SUNIL B. SHUKRE & S.M. MODAK, JJ DATE : 21st August, 2019 P.C. :
S.O. after three weeks to file reply at the request of Shri PS Wathore adv for R No.5.
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