Karnataka High Court
Jagadesshchandra S/O. Rangappa ... vs The Principal Secretary on 8 January, 2015
Author: Aravind Kumar
Bench: Aravind Kumar
:1:
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 8TH DAY OF JANUARY, 2015
BEFORE
THE HON'BLE MR. JUSTICE ARAVIND KUMAR
WRIT PETITION NO.102875/2014 [S-RES]
BETWEEN
1. JAGADESSHCHANDRA
S/O. RANGAPPA LANKEPPANAVAR
AGE: 44 YEARS,
OCC: SELECTION GRADE LECTURER
IN AUTOMOBILE ENGINEERING DEPARTMENT
R/O. GOMATESH POLYTECHNIC,
GOMATESH NAGAR,
P O. HINDWADI, BELGAUM
2. MAHAVEER
S/O. DHAREPPA YALAGUDRI
AGE: 40 YEARS,
OCC: SELECTION GRADE LECTURER
IN AUTOMOBILE ENGINEERING DEPARTMENT
R/O. GOMATESH POLYTECHNIC,
GOMATESH NAGAR, P O. HINDWADI,
BELGAUM
3. MAHANTESH
S/O. SURESH KUMBAR
AGE: 38 YEARS,
OCC: LECTURER IN
ELECTRICAL & ELECTRONICS ENGINEERING
DEPARTMENT
R/O. GOMATESH POLYTECHNIC,
GOMATESH NAGAR, P O. HINDWADI,
BELGAUM
... PETITIONERS
(BY SRI. VITTHAL S TELI, ADV.)
:2:
AND
1. THE PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
DR AMBEDKAR VEEDHI, BANGALORE
2. THE DIRECTOR
TECHNICAL EDUCATION
PALACE ROAD, BANGALORE ... RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DIRECTING THE RESPONDENTS TO CONSIDER THE
PETITIONERS SERVICES FROM THE DATE OF THEIR
INITIAL APPOINTMENT UP TO THE DATE OF APPROVAL OF
THEIR APPOINTMENT WITH AID RESPECTIVELY FOR THE
PURPOSE OF FIXATION OF PAY SCALE, SENIORITY AND
OTHER CONSEQUENTIAL SERVICE BENEFITS FOLLOWING
BY DISPOSING OF THESE WRIT PETITIONS IN TERMS OF
THE ORDER OF THIS HON'BLE COURT IN W.P. NO.
24910/2002 DATED 01/09/2006 AND W.P. NO.
10399/2004 DATED 24/09/2006 AND ETC.
THIS WRIT PETITION COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioners has filed a memo seeking permission to withdraw the writ petition.
Memo is placed on record. Accordingly, writ petition is dismissed as withdrawn.
Sd/-
JUDGE Rsh