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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(b) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(b)by disobeying any rule, regulation or order which such official or person was bound by the terms of his employment to obey, and of which he had notice,