Supreme Court - Daily Orders
Forum Projects Pvt. Ltd. vs State Of Odisha on 13 October, 2023
Bench: A.S. Bopanna, M.M. Sundresh
ITEM NO.18 COURT NO.7 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32755/2023
(Arising out of impugned final judgment and order dated 17-07-2023
in WP(C) No. 8653/2015 passed by the High Court Of Orissa At
Cuttack)
FORUM PROJECTS PVT. LTD. Petitioner(s)
VERSUS
STATE OF ODISHA & ANR. Respondent(s)
(FOR ADMISSION and IA No.195420/2023-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS )
Date : 13-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Biswajit Das, Adv.
Mr. Nayanika Pattnaik, Adv.
Mr. Devesh Chauhan, Adv.
Ms. Anamika Sharma, Adv.
Mr. Yash Harshvardhan, Adv.
Ms. Priyanka Garg, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Liberty to serve the learned Standing Counsel for the State.
(INDU MARWAH) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Indu Marwah Date: 2023.10.14 12:53:36 IST Reason: