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Himachal Pradesh High Court

Bali Ram Thaur vs . Union Of India And Another on 21 February, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Bali Ram Thaur Vs. Union of India and another CWP No. .

8073 of 2021 21.2.2022 Present: Mr. P.S. Goverdhan, Advocate, for the petitioner.

Mr. Balram Sharma, ASGI, for respondents.

CMP No. 1125 of 2022 r Notice. Mr. Balram Sharma, learned ASGI appears and waives service of notice on behalf of non­applicant.

CMP No. 1125 of 2022 and CWP No. 8073 of 2021 Reply be filed within two weeks. List on 14.3.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge February 21, 2022 (Kalpana) ::: Downloaded on - 22/02/2022 20:11:53 :::CIS