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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(ii) in The U.P. State Universities (Centralised) Service Rules, 1975

(ii)the said University shall pay every month to the University in which such an officer was employed immediately before his absorption in or appointment to the Centralised .Service his subscription to the General Provident Fund; and