Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(4) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(4)The Commission may, by an interim or final order, direct the Licensee under this Regulation to cease to transmit electricity in the area of operation or any part thereof.