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Bombay High Court

Vikram Anantrai Doshi And Anr vs The State Of Maharahstra And Anr on 5 July, 2023

Author: Vijaykumar Kotwal

Bench: Vijaykumar Kotwal

                                                                               Board Sr.No.:-55

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 3665 OF 2022

 Vikram Anantrai Doshi And Anr                          ....PETITIONER
             V/S
 The State Of Maharahstra And Anr                     ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 5th July, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 24/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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