Bombay High Court
Vikram Anantrai Doshi And Anr vs The State Of Maharahstra And Anr on 5 July, 2023
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3665 OF 2022
Vikram Anantrai Doshi And Anr ....PETITIONER
V/S
The State Of Maharahstra And Anr ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 5th July, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 24/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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