Allahabad High Court
The D.M./Area Manager, F.C.I. & Others vs Asstt Labour Commissioner (Central) ... on 22 January, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 26 Case :- WRIT - C No. - 5243 of 2008 Petitioner :- The D.M./Area Manager, F.C.I. & Others Respondent :- Asstt Labour Commissioner (Central) And Others Petitioner Counsel :- Satya Prakash Respondent Counsel :- S.S.C.,B.N.Singh Hon'ble Shishir Kumar,J.
The case has been taken up in the revised list. Sri B.N.Singh, learned counsel for respondent is not present.
The case is released. It may be listed before appropriate Court after getting nomination from Hon'ble The Chief Justice. Interim order is extended till the next date of listing. Order Date :- 22.1.2010 SKD