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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(f) in M.P. Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016

(f)"Improvement" means improvement mentioned in clause (J) of sub section (1) of section 2 of the Code and it shall also include the works to be done by mutual consent of Bhumiswami and Bataidar as mentioned in the agreement executed between them;