Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Andhra Pradesh - Subsection Section 33(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (3)Other revenue expenditure may be accounted on payment and outstandings accrued at the end of the period ends only.
