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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1)(a) in Sri Venkatesware Institute of Medical Science University Act, 1995

(a)the summoning and holding of meetings, other than first meeting of the Governing Council and the quorum and conduct of business at such meetings ;