Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(5)] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(5)(c) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915 (c)four members of the municipal committee of the area elected by that committee: