- In these rules unless the context otherwise requires,-(a)"Act" means the Indian Boilers Act, 1923 (V of 1923);(b)"Section" means a section of the Act;(c)"Regulation" means the Indian Boilers Regulations, 1950 made by the Central Boilers Board under section 28;(d)"Accident" means an explosion of an economizer of connecting pipe which is calculated to weaken the strength thereof as to render it liable to explode.;
