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[Cites 0, Cited by 0] [Section 41(30)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(30)(j) in The Chhattisgarh Co-operative Societies Rules, 1962

(j)The Returning Officer shall immediately after preparation of the list of contesting candidates cause to be displayed a copy thereof on the notice board of the society and shall also supply a copy thereof each of the contesting candidates.]