Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(3)(vii) in Bihar Employees Insurance Courts Rules, 1952 (vii)particulars giving the address within the jurisdiction of the Court at, which notice or summons may be served on the applicant; and