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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(1)(ii) in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

(ii)the head of a department directly under the Government, in the case of a Government servant serving in a department or office, under the control of such head of a department, or