Section 24 in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965
24. Application for a copy of the data when to be made.
- An application for a copy of the data, on the basis of which the Director of Settlements proposes to determine the basic annual sum, shall be made by the landholder or other person interested within two months from such date as may be notified by the Director of Settlements in this behalf.
