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[Cites 0, Cited by 0] [Section 37D] [Entire Act]

Union of India - Subsection

Section 37D(4) in Income Tax Rules, 1962

(4)The collector may issue a duplicate certificate in Form No. 27D if the collectee has lost the original certificate so issued and makes a request for issuance of a duplicate certificate and such duplicate certificate is certified as duplicate by the collector.