4. [ Restrictions on wholesale. - No person, except a cement company shall sell cement by wholesale and no cement company shall sell cement for re-sale to any person who does not hold a valid licence in Form 'B' annexed to this Order.] [Substituted by Cement Control (First Amendment) Order, 1978, vide Notification No. 1652/XXXIX-AV-2-79(CM)-76, dated 13.3.1978.]
