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[Cites 0, Cited by 0] [Section 82(5)] [Section 82] [Entire Act]

State of Maharashtra - Subsection

Section 82(5)(b) in Maharashtra Housing and Area Development Act, 1976

(b)fails to pay to the [Mumbai Corporation] [These words were changed by Maharashtra 25 of 1996 schedule para (3).] any portion of the cess as is due from any occupier as provided in sub-section (4) after having recovered the same from the occupier; or