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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of West Bengal - Subsection

Section 79(1)(a) in The West Bengal Panchayat Elections Act, 2003

(a)before the Civil Judge having jurisdiction where such election is in respect of a Gram Panchayat or a Panchayat Samiti,