Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 11 in The Maharashtra Witness Protection and Security Act, 2017

11. Nondisclosure of name of witnesses during investigation.

- The investigating officer or any police officer connected with the investigation of crime or any person who has received the information regarding the names and addresses of the witnesses, shall not disclose such information of witnesses to whom protection has been provided, till the disposal of the case.