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State of Rajasthan - Section

Section 12 in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

12. Change of ownership or management.

- In the event of any change of ownership or management, the clinical establishment shall intimate to the Authority in writing within one month of such change along with the fees as specified in Schedule and certificate. for grant of a revised certificate of Provisional or Permanent registration, as the case may be, incorporating the changes.