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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(g) in Orissa State Youth Welfare Board Rules, 1996

(g)implementation and monitoring of Government of India Scheme including National Youth Festival, National Youth Awards, Youth Hostels and Schemes for assistance to voluntary organisation engaged in Youth welfare programmes;