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State of Tamilnadu - Section

Section 7 in Tamil Nadu Medical Council (Professional Conduct, Etiquette and Ethics) Regulations, 2003

(7)Public declaration of charges.
6.1.2. Printing of self photograph, or any such material of publicity in the letter head or on sign board of the consulting room or any such clinical establishment shall be regarded as acts of self advertisement and unethical conduct on the part of the physician. However, printing of sketches, diagrams, picture of system shall not be treated as unethical.
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