Section 15(2)(b) in The Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963

[Cites 0, Cited by 1] [Section 15(2)] [Section 15] [Entire Act]

(b)[ under section 4, the form of agreement;] [Clause (b) was substituted for the original by Maharashtra 36 of 1986, Section 9.]

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