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[Cites 0, Cited by 0] [Section 243(3)] [Section 243] [Entire Act]

Union of India - Subsection

Section 243(3)(c) in The Coal Mines Regulations, 2017

(c)ensure that every person who may be required to use self-rescuer under sub-regulation (1) undergoes a course of training in the use of self-rescuer, as may be specified by the Chief Inspector by a general or special order in writing.