Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 13 in The Punjab Land Improvement Schemes Act, 1963 13. Soil Conservation Officer to execute the scheme . - When a scheme comes into force under section 11, the Soil Conservation Officer shall proceed to execute the scheme.
