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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Tea Companies (Acquisition And Transfer Of Sick Tea Units) Act, 1985

(i)words and expressions used herein and not defined but defined in the Tea Act, 1953 (29 of 1953), shall have the meanings respectively assigned to them in that Act;